Citation : 2024 Latest Caselaw 10414 AP
Judgement Date : 18 November, 2024
15 & 16
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: M.A.C.M.A.Nos.628 of 2016 and 535 of 2024 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 18.11.2024 SV,J Heard both sides. List the matter on 20.11.2024, under the caption 'for judgment'.
_______ SV,J KNN
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