G Sudheer, vs Pallinti Madhavi Priya,
2024 Latest Caselaw 10390 AP

Andhra Pradesh High Court - Amravati

G Sudheer, vs Pallinti Madhavi Priya, on 15 November, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!

FRIDAY, THE FIFTEENTH DAY OF NOVEMBER,

TYVO THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURASLE SRI JUSTICE G.NARENDAR
AND

THE HONOURABLE SRI JUSTICE T.C.D.SEKHAR

iA No. 1 OF 2024

IN
FCA NO: 61 OF 2024
Between: | : = :
G Sucdheer, S/o G.K Rajagopal, aged 43, R/o D.No. 5-318, Gayathri nagar,
MUR Pal, Tirupati, Chittoor District

. Appellant/Petitioner
AND
1. Paint) Machev: Priya, Dio P Manohar Naidu, aged 31, Rie D.Ne. 20-1-
415/49, Preethi Residency, Subhash Nagar, Tirupati, Chittoor District.
@. Moksha Sn, Dio G Sudheer, aged 9, (Being minor rep. by mother,
Pallinti Machavi Priya) Rio D.No. 20-1-415/A9, Preethi Residency,
Subhash Nagar, Tirupall, Chittoor District.
. Raspondents! Respondents
Caunsel for the Petitioner :Sri P VIVEK
Counsel for the Respondent :

Petition under Section 751. CPO praying that in the circumstances
stated in the affidavit fled in support of the pelitien, the High Court may be
migased fo suspend the Judgement and Decree dated 2-2-2024 passed in
FCOP No. 222 af 2079 on the fle of Judge, Family Court cum V Additional
District Judge, Tirupati Pending disposal of FCA No.8] of 2024. on the file of

the High Court.


The court while dire cting issue of notice to the Respondents herein to
show cause as to why this appl ication should not be complied with, made the
fallowing order.(The receipt of this order wil be deemed to ba the receipt of

notice in the case},

ORDER:

"There shall be interim stay of operation and executian of the Decree and Judgment dated 29.02.2004 passed in F.C.O.P. No 2233/2019 on the file of the learned Judge, Farni iy Court-cum-V¥ Additional District Judge, Tirupati, subject to deposit of 80% of the arrears within four (04) weeks and the appellant shall continue depositing monthly maintenance on or before 5th of avery English calendar month at Rs. 70,000). (Rupeas ten thousand only} per month."

SDV. M.SRINIVAS ASSISTANT REGISTRAR

TRUE COPY) . SECTION OFFICER OF

To, i. The Judge, Farnlly Court cum V Additional District Judge, Tirupati

2. Pailin Madhavi Priya, Ofo P Manohar Naidu, aged 31, Rio D.No. SO-1- S1S/AQ, Preethi Residency, Subhash Nagar, Tirupall, Chittoor Districs . G.Moksha Sri, D'Yo G Sudheer, aged 9, (Being minor rap. by mother,

fod

Paling? Madhavi Priya) Rio D.No. 20-7-41S7AS, Preeth Residency, Subhash Nagar, Tirupati, Chittoor District. {(No's 2 to 3 by RP.AD)

4. One CC to SRIF VIVER Advocate @ FORUC)

S. Two spare copies

HIGH COURT

DATED 18/4 1/2034

ORDER

iA No. 1 OF 2024 IN

PCA NO: 61 OF 2024

INTERIM STAY

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