M. Anuradha Rama Devi vs Makkina Srinivasa Rao
2024 Latest Caselaw 10389 AP

Citation : 2024 Latest Caselaw 10389 AP
Judgement Date : 15 November, 2024

Andhra Pradesh High Court - Amravati

M. Anuradha Rama Devi vs Makkina Srinivasa Rao on 15 November, 2024

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
 MAIN CASE No: C.M.A.No. 693 of 2006

                     PROCEEDING SHEET
SL.     DATE                         ORDER                            OFFICE
NO                                                                     NOTE
20.   15.11.2024 RNT,J & CGR,J

                      Sri Lakshminarayana Reddy, learned counsel
                for the respondent concluded his submissions.

2. Sri Rama Rao Kochiri, learned counsel for the appellant also concluded his reply submissions.

3. Judgment reserved.

______ RNT,J

______ CGR,J AG

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