Hindustan Pertroleum Corporation ... vs Mr. Sanakkayyala Mahalakshmi
2024 Latest Caselaw 10267 AP

Andhra Pradesh High Court - Amravati

Hindustan Pertroleum Corporation ... vs Mr. Sanakkayyala Mahalakshmi on 13 November, 2024

&.

THE HON'BLE SRI JUSTICE VENUTHURUMALL] GOPALA KRISHNA

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
WEDNESDAY, THE THIRTEENTH DAY OF NOVEMBER
TWO THOUSAND AND NINETEEN
PRESENT:

[A No. 1 OF 2019
AN
SA NO: 68 OF 2018

Setween:

Hindustan Petroleum Corporation Limited, A Government of India undertaking

and a company incorperated under the Companies Act, 1256, Regional office,

Tacepall, Vuayawada, Rep. by its Senior Regional Manager, Mr. M. Venu

Gopal, S

4

hy

fo. M. Singaiah Aged about 40 years, Resident of Vilayawada.

PettioneriAppallant
AND

Mr. Sanakkayyala mahalakshmi, Wo. Bhaskar Rao, Hindu, aged about

8? years. Business. Resident of Bhaskar Automobiles, 8° Road,

Autonagar, Viipyaawada-7, Resident of Door No. 58-3-9, Ramineni Van

Street, Viayawada, Rep. by her son Sanakkayala Srinivasa Raa.

Sathi Suresh Kumar Reddy, Sic S V V Satyanarayana Reddy, R/o T-5:

Raina Residency, Gandhi Nagar, Kakinada, East Godavari District.

Respondents' Respondents

Patition under Section 151 CPC is filed praying that in the circumstances

siaied in the affidavit Med herein, the High Court may be pleased fo stay all

oroceedings in Judgment and Decree dated O6.10.2018 passed in AS.No. 58

of 2074 on the file of the XH Addl District and Sessions Judge at Vieyawada,

mending disposal of SA Na. G8 of 20149, on the fle of the High Court


Petition coming on for hearing, upon perusing the Paetlion and
the affidavit Hed in Support thereof and the eariler order of the High Court dt.
38.03.2019 made herein and upon hearing the arguments of Sd B.Mayur

Reddy, Advocate for the Petitioner, and the Court made the Following

ORDER:

.

. "At the request of learned counsel for the appellants, list the matter on 19.47.2034.

| interim Order granted earlier f any, shall extended GH then."

St-K.LRAIA BABU ASSISTANT REGISTRAR

SECTION OFFICER

~

tT. The Frincinal Senior Cadi Judge a at Veayawada.

s. The XH Add! Oietrict and Sessio ms Judge at Vileyawada, Krishna istrict. |

3. One CC to Sti, B Mayur Reddy, Advocate. [OPUC

4. One spare copy

KN

ak

HIGH COURT

VSokR,J

List the matter on 19,44 9034

ORDER

iN

INTERIM ORDER EXTENDED