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Sri.J.Venkatanarayana vs Balla Yedukondalu
2024 Latest Caselaw 10196 AP

Citation : 2024 Latest Caselaw 10196 AP
Judgement Date : 12 November, 2024

Andhra Pradesh High Court - Amravati

Sri.J.Venkatanarayana vs Balla Yedukondalu on 12 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                 MAIN CASE No.C.A.Nos.7, 9 & 17 of 2024
                             PROCEEDING SHEET
Sl.No.    DATE                                                        Office
                                      ORDER

Note 12.11.2024 RRR, J & MRK, J

Heard both sides. Reserved for orders. Interim order granted earlier in C.A.Nos.7 & 9 of 2024 shall stand extended till the pronouncement of Judgment.

_______ RRR, J

_______ MRK, J MJA

 
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