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Udumudi Sujatha vs Chitamaneni Kanyaka Parameswari,
2024 Latest Caselaw 10090 AP

Citation : 2024 Latest Caselaw 10090 AP
Judgement Date : 8 November, 2024

Andhra Pradesh High Court - Amravati

Udumudi Sujatha vs Chitamaneni Kanyaka Parameswari, on 8 November, 2024

Author: K Suresh Reddy

Bench: K Suresh Reddy

                   HIGH COURT OF ANDHRA PRADESH
                       MAIN CASE : S.A.No.680 of 2024

                                PROCEEDING SHEET

Sl.                                                                          OFFICE
                                          ORDER

No DATE NOTE

1. 08.11.2024 KSR, J I.A.No.1 of 2024 Heard both sides.

For the reasons stated in the affidavit filed in support of this application, delay of 479 days in representing the present Second Appeal is hereby condoned.

S.A.No.680 of 2024 The Second Appeal is dismissed as withdrawn. (Vide Separate Judgment)

__________________ K.SURESH REDDY, J

SAB

 
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