Citation : 2024 Latest Caselaw 10084 AP
Judgement Date : 8 November, 2024
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: Letters Patent Appeal No.7 of 2014 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE
10. 08.11.2024 NJS,J & JS,J
This Letters Patent Appeal is allowed.
(Vide Separate Judgment) ______ NJS,J
______ JS,J cbs/Ksj
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