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The Superintendent Of Post Offices vs P A V Swamy Naidu Died
2024 Latest Caselaw 10046 AP

Citation : 2024 Latest Caselaw 10046 AP
Judgement Date : 7 November, 2024

Andhra Pradesh High Court - Amravati

The Superintendent Of Post Offices vs P A V Swamy Naidu Died on 7 November, 2024

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No. 25241 of 2024

PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 07.11.2024 RNT,J & CGR,J

This petition has been filed challenging the order of the Central Administrative Tribunal, Hyderabad in Contempt Petition No.142 of 2016 in OA.No.1499 of 2015. By the impugned order the present petitioners have been granted two weeks time to comply with the order of the Supreme Court in Union of India v. Gandiba Behera in SLP(C) No.13042/2014.

2. Learned counsel for the petitioners shall bring on record the copy of the said judgment through memo.

3. Post on 08.11.2024.

______ RNT,J

______ CGR,J AG

 
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