K.Veera Raghava Rao Died Per Lrs A 2 3 vs P.Krishnaveni W/O. Srinivasa Rao
2024 Latest Caselaw 10033 AP

Andhra Pradesh High Court - Amravati

K.Veera Raghava Rao Died Per Lrs A 2 3 vs P.Krishnaveni W/O. Srinivasa Rao on 7 November, 2024

APHC010626702004
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                    [3397]
                          (Special Original Jurisdiction)

              THURSDAY ,THE SEVENTH DAY OF NOVEMBER
                  TWO THOUSAND AND TWENTY FOUR

                                  PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 1059/2004

Between:

K.veera Raghava Rao (died) Per Lrs A- 2 &3 and Others   ...APPELLANT(S)

                                   AND

P Krishnaveni W/o Srinivasa Rao                         ...RESPONDENT

Counsel for the Appellant(S):

  1. V V L N SARMA

Counsel for the Respondent:

  1. VL N G K MURTHY

The Court made the following:
 JUDGMENT:

1. Today when the matter is taken up for hearing, learned counsel for the

appellants has represented that the matter has been settled out of the Court

between both the parties and that the appeal has become infructuous and

requested to close the Appeal as infructuous. The representation made by the

learned counsel for the appellants is recorded.

2. Accordingly, the Appeal Suit is dismissed as infructuous. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 07.11.2024 SRT