Polamreddy Tullasamma,Nellore ... vs The Govt Of Ap., Revenue Dept., La, ...
2024 Latest Caselaw 10032 AP

Andhra Pradesh High Court - Amravati

Polamreddy Tullasamma,Nellore ... vs The Govt Of Ap., Revenue Dept., La, ... on 7 November, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE: W.P.No.6144 of 2008

                             PROCEEDING SHEET

Sl.No.    DATE                                                             Office
                                         ORDER

Note

10. 07.11.2024 CGR, J Sri.Mallikarjuna Reddy, learned counsel representing Sri.G.Venkata Reddy, learned counsel for the petitioner, requests time to place on record relevant Judgment to invoke urgent clause as per Section 17 of Land Acquisition Act.

List the matter on 14.11.2024.

______ CGR, J RSD