S.Sarveswaramma Died vs Peethalka Appala Naidu Died Per Lrs
2024 Latest Caselaw 10010 AP

Andhra Pradesh High Court - Amravati

S.Sarveswaramma Died vs Peethalka Appala Naidu Died Per Lrs on 7 November, 2024

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          HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI                           51
                                                                               92
                     MAIN CASE No: S.A.No.322 of 2010
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                           PROCEEDING SHEET                                    20
Sl.                                                                            33
                                                                           OFFICE
      DATE                               ORDER                                 28
No.                                                                         NOTE
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    07.11.2024 TMR, J                                                          01
                    Learned counsel for the appellant(s) is present.           44
                                                                               72
                    Despite listing the mater under the caption for
                                                                               28
               Judgment, none appeared for the respondent(s).                  93

________ 71 TMR, J