The Land Acquisition ... vs B.Nadipi Lingamaiah
2024 Latest Caselaw 10009 AP

Andhra Pradesh High Court - Amravati

The Land Acquisition ... vs B.Nadipi Lingamaiah on 7 November, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

 APHC010188602011
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                       [3495]
                           (Special Original Jurisdiction)

               THURSDAY, THE SEVENTH DAY OF NOVEMBER
                   TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

           THE HONOURABLE SRI JUSTICE NINALA JAYASURYA

         THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

  LAND ACQUISITION APPEAL SUIT Nos: 738, 530, 749, 880 and 919 of 2011

                LAND ACQUISITION APPEAL SUIT No: 738 of 2011

Between:

The Land Acquisition Officer,
- Cum - Special Deputy Collector,
(L.A & REH) S.S.P, Kurnool.                   ...Appellant/Referring Officer
                                     AND
K. Venkateswarlu, S/o. Seshanna,
Age 36 years, Belakala Guduru (V), Gadivemula (M)
Kurnool District.                                   ...Respondent/Claimant

LAND ACQUISITION APPEAL SUIT No: 530 of 2011

Between:

The Land Acquisition Officer,

- Cum - Special Deputy Collector, (L.A & REH) S.S.P, Kurnool. ...Appellant/Referring Officer AND M.Bala Swamanna, S/o. Venkatanna, Age major, Belakala Guduru (V), Gadivemula (M) Kurnool District. ...Respondent/Claimant

LAND ACQUISITION APPEAL SUIT No: 749 of 2011

Between:

The Land Acquisition Officer,

- Cum - Special Deputy Collector, (L.A & REH) S.S.P, Kurnool. ...Appellant/Referring Officer AND T.Pullanna, S/o. Maddileti, Age: 39 years, Belakala Guduru (V), Gadivemula (M) Kurnool District. ...Respondent/Claimant LAND ACQUISITION APPEAL SUIT No: 880 of 2011

Between:

The Land Acquisition Officer,

- Cum - Special Deputy Collector, (L.A & REH) S.S.P, Kurnool. ...Appellant/Referring Officer AND B.Nadipi Lingamaiah, S/o. Ramudu, Age: 48 years, Belakala Guduru (V), Gadivemula (M) Kurnool District. ...Respondent/Claimant LAND ACQUISITION APPEAL SUIT No: 919 of 2011

Between:

The Land Acquisition Officer,

- Cum - Special Deputy Collector, (L.A & REH) S.S.P, Kurnool. ...Appellant/Referring Officer AND G.Chennappa, S/o. Pedda Chennappa, Age: 52 years, Belakala Guduru (V), Gadivemula (M) Kurnool District. ...Respondent/Claimant

Counsel for the Appellant:

1. GP FOR APPEALS (AP)

Counsel for the Respondent:

1. M SUBBA REDDY

The Court made the following COMMON JUDGMENT: (per NJS,J)

At the time of considering the matters, the learned counsel appearing

for both sides submit that the subject matter in these appeals is covered by a

decision of the Division Bench of this Court in L.A.A.S. No.516 of 2011 and

batch, dated 28.08.2023.

2. We have perused the common Judgment dated 28.08.2023 and in view

of the submissions made, these appeals are dismissed, for the reasons alike.

No order as to costs. Miscellaneous petitions, if any, pending in these appeals

shall stand closed.

__________________________ JUSTICE NINALA JAYASURYA

_____________________________ JUSTICE T MALLIKARJUNA RAO Date: 07.11.2024 Ksj