Andhra Evangilical Luthern Church vs The Chief General Manager
2024 Latest Caselaw 1941 AP

Andhra Pradesh High Court - Amravati

Andhra Evangilical Luthern Church vs The Chief General Manager on 1 March, 2024

                                                                            24-28



         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A.Nos.1033, 746, 1052, 1053 & 1163 of
                    2023

                              PROCEEDING SHEET

Sl.
                                        ORDER

No       DATE

08.   01.03.2024        Heard Mr.M.R.K.Chakravarthy, learned

counsel for the petitioner in W.A.No.1033 of 2023, Mr.Y.V.Ravi Prasad, learned counsel, appearing vice Mr.Arjampudi Rama Koteswara Rao, learned counsel for the petitioner in W.A.No.1052 of 2023, Mr.J.Sudheer, learned counsel for the petitioner in W.A.No.1163 of 2023, Mr. C. V. Mohan Reddy, learned Senior Counsel, appearing vice Mr.Vivek Chandra Sekhar, S., learned counsel for the respondents and Mr. K. G. Krishnamurthy, learned Senior Counsel, appearing vice Mr.K.Ramamohan, learned counsel for the respondents.

Reserved for judgment.

DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J kbs