Citation : 2024 Latest Caselaw 1938 AP
Judgement Date : 1 March, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.A.(S.R) No.1558 of 2024
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
01. 01.03.2024 VJP, J
I.A.No.1 of 2024 This petition is filed to grant leave to the petitioner to file appeal against the order dated 17.01.2024 passed in C.C.No.457 of 2018 on the file of V Additional Judicial Magistrate of First Class, Nellore.
Heard the learned counsel for the appellant.
Considering the submissions made, the interlocutory application is allowed.
Crl.A.(S.R.) No.1558 of 2024 List the matter on 04.03.2024, for judgment.
_______ VJP, J PND
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