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The State Of A.P. vs M/S. Sri Venkata Sai Ram Traders
2024 Latest Caselaw 1929 AP

Citation : 2024 Latest Caselaw 1929 AP
Judgement Date : 1 March, 2024

Andhra Pradesh High Court - Amravati

The State Of A.P. vs M/S. Sri Venkata Sai Ram Traders on 1 March, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: TREVC No.203 of 2009

PROCEEDING SHEET

SL. OFFICE DATE ORDER NO. NOTE

04. 01.03.2024 RNT, J & HN, J

Sri Shreyas Reddy, learned counsel for the petitioner has concluded his submissions, but seeks time to submit certain Judgments.

2. Post the matter on 05.03.2024 in 'Daily List'.

______ RNT,J

______ HN, J DNB

 
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