T.Sreenivasulu vs Sri. Shamsher Singh Rawat, Ias.,
2024 Latest Caselaw 4924 AP

Andhra Pradesh High Court - Amravati

T.Sreenivasulu vs Sri. Shamsher Singh Rawat, Ias., on 28 June, 2024

Author: R. Raghunandan Rao

Bench: R Raghunandan Rao

 APHC010373092023
                       IN THE HIGH COURT OF ANDHRA PRADESH
                                     AT AMARAVATI                          [3206]
                              (Special Original Jurisdiction)

                    FRIDAY ,THE TWENTY EIGHTH DAY OF JUNE
                       TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

          THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

                         CONTEMPT CASE NO: 5479/2023

Between:

T.sreenivasulu                                                   ...PETITIONER

                                        AND

Sri Shamsher Singh Rawat Ias and Others                      ...CONTEMNOR(S)

Counsel for the Petitioner:

   1. THANDAVA YOGESH

Counsel for the Contemnor(S):

   1.

The Court made the following:

JUDGMENT :

The learned counsel for the petitioner/(s) submits that the orders

of this Court have been complied with.

2. Accordingly, the present Contempt Case is closed.

As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

_______________________ R. RAGHUNANDAN RAO, J 28th June,2024.

RPD.

THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

CONTEMPT CASE NO: 5479 of 2023

Date : 28.06.2024.

RPD