Madunuri Dhanunjaya Varma vs Shashi Bhushan Kumar,I.A.S
2024 Latest Caselaw 4921 AP

Andhra Pradesh High Court - Amravati

Madunuri Dhanunjaya Varma vs Shashi Bhushan Kumar,I.A.S on 28 June, 2024

Author: R. Raghunandan Rao

Bench: R Raghunandan Rao

 APHC010475482023
                       IN THE HIGH COURT OF ANDHRA PRADESH
                                     AT AMARAVATI                          [3206]
                              (Special Original Jurisdiction)

                    FRIDAY ,THE TWENTY EIGHTH DAY OF JUNE
                       TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

          THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

                         CONTEMPT CASE NO: 5330/2023

Between:

Madunuri Dhanunjaya Varma                                         ...PETITIONER

                                        AND

Shashi Bhushan Kumar I A S and Others                        ...CONTEMNOR(S)

Counsel for the Petitioner:

   1. K V SESHAGIRI RAO

Counsel for the Contemnor(S):

   1.

The Court made the following:

JUDGMENT :

The learned counsel for the petitioner/(s) submits that the orders of this

Court have been complied with.

2. Accordingly, the present Contempt Case is closed.

As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

_______________________ R. RAGHUNANDAN RAO, J 28th June,2024.

RPD.

THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

CONTEMPT CASE NO: 5330/2023

Date : 28.06.2024.

RPD