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Shriram General Insurance Company ... vs Mamidupudi Syamalamma,
2024 Latest Caselaw 4872 AP

Citation : 2024 Latest Caselaw 4872 AP
Judgement Date : 27 June, 2024

Andhra Pradesh High Court - Amravati

Shriram General Insurance Company ... vs Mamidupudi Syamalamma, on 27 June, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: MACMA.No. 54 of 2024

                      PROCEEDING SHEET
SL.   DATE                            ORDER                         OFFICE
NO.                                                                  NOTE
3.  25.06.2024   RNT,J & VN,J

                        After arguing at some length, learned
                 counsel for the respondent prays that the matter

may be posted next week to enable him to place certain judgments.

2. Post on 04.07.2024

______ RNT,J

_____ VN,J AG

 
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