Pula Gonam Lakshmi Tirupathamma, vs Pula Ramakrishna,
2024 Latest Caselaw 4870 AP

Citation : 2024 Latest Caselaw 4870 AP
Judgement Date : 27 June, 2024

Andhra Pradesh High Court - Amravati

Pula Gonam Lakshmi Tirupathamma, vs Pula Ramakrishna, on 27 June, 2024

 APHC010100662024
                       IN THE HIGH COURT OF ANDHRA PRADESH
                                     AT AMARAVATI                     [3470]
                              (Special Original Jurisdiction)

              THURSDAY ,THE TWENTY SEVENTH DAY OF JUNE
                   TWO THOUSAND AND TWENTY FOUR

                                   PRESENT

              THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

              THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

                    CIVIL MISCELLANEOUS APPEAL NO: 94/2024

Between:

Pula @ Gonam Lakshmi Tirupathamma,                           ...APPELLANT

                                       AND

Pula Ramakrishna                                           ...RESPONDENT

Counsel for the Appellant:

     1. UDAYASREE DASARI

Counsel for the Respondent:

     1. G V S MEHAR KUMAR

The Court made the following:

JUDGMENT:

(per Ravi Nath Tilhari, J)

No representation for the appellant.

2. Sri G.V.S.Mehar Kumar Kumar, learned counsel appears pears for the respondent.

respondent

3. The docket order shows that on 05.03.2024, 02.04.2024, 4, 30.04.2024

and on the previous date 24 24.06.2024 also, there was no representation for the

petitioner.

4. The matter is posted under the caption 'for dismissal'.

5. Today, there is no representation.

5. In view of the above, the Civil Miscellaneous Appeal is dismissed for

"want of prosecution".

No order as to costs.