Mora Chinna Polaiah vs The State Of Andhra Pradesh,
2024 Latest Caselaw 4867 AP

Andhra Pradesh High Court - Amravati

Mora Chinna Polaiah vs The State Of Andhra Pradesh, on 27 June, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Special Division Bench MAIN CASE No.: Crl.A.No.424 of 2016

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

6. 27.06.2024 KSR, J & SRK, J

Heard Sri G.Vijaya Saradhi, learned counsel

for the appellant as well as Sri Soora Venkata

Sainath, learned Special Public Prosecutor.

Post on 01.07.2024 for Judgment.

________ KSR, J

_________ SRK, J DNB