Matta Kannaiah vs Katragadda Siva Nagabhushana Rao Died 2 ...
2024 Latest Caselaw 4829 AP

Andhra Pradesh High Court - Amravati

Matta Kannaiah vs Katragadda Siva Nagabhushana Rao Died 2 ... on 26 June, 2024

APHC010182582007
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                [3397]
                          (Special Original Jurisdiction)

             WEDNESDAY ,THE TWENTY SIXTH DAY OF JUNE
                 TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 594/2007

Between:

Matta Kannaiah                                       ...APPELLANT

                                 AND

Katragadda Siva Nagabhushana Rao Died 2 Others and ...RESPONDENT(S)
Others

Counsel for the Appellant:

  1. B PARAMESEWARA RAO

Counsel for the Respondent(S):

  1. KOWTURU PAVAN KUMAR

The Court made the following:
 JUDGMENT:

1. When the matter is listed on 22.04.2024, 30.04.2024, and

24.06.2024, there was no representation on either side and the matter

was posted to 26.06.2024, under the caption "For Dismissal".

2. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on either side, it seems that the

appellant is not inclined to prosecute the appeal.

3. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 26.06.2024 SRT