Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

V Swamulu, Prakasam Dist Anr vs Nakkala Naga Lakshmi, Prakasam Dist
2024 Latest Caselaw 4825 AP

Citation : 2024 Latest Caselaw 4825 AP
Judgement Date : 26 June, 2024

Andhra Pradesh High Court - Amravati

V Swamulu, Prakasam Dist Anr vs Nakkala Naga Lakshmi, Prakasam Dist on 26 June, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.R.P.No.3757 of 2016
                             PROCEEDING SHEET


Sl.     DATE                               ORDER                              OFFICE
No.                                                                            NOTE

21    26.06.2024

VN, J

After hearing, this Court directs the petitioner's counsel to file an affidavit undertaking not to violate the judgment and decree of the civil court.

List on 03.07.2024.

_____________ VN, J Pab

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter