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Gali Jayaramaiah vs Mandava Lakshmidied
2024 Latest Caselaw 4824 AP

Citation : 2024 Latest Caselaw 4824 AP
Judgement Date : 26 June, 2024

Andhra Pradesh High Court - Amravati

Gali Jayaramaiah vs Mandava Lakshmidied on 26 June, 2024

                           HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No.: A.S. No.300 of 2024

                                    PROCEEDING SHEET

Sl.                                                                          OFFICE
No      DATE                                ORDER                             NOTE

01    26.06.2024 UDPR, J & JS, J
                                      I.A. No.1 of 2024
                       Learned counsel for appellants is permitted to take
                 out personal notice on respondents and file proof of

service in the Registry.

List this matter on 11.07.2024. Till then, there shall be stay of operation of the decree and judgment dated 08.12.2023 passed in O.S. No.169 of 2016 on the file of learned Principal District Judge, Nellore.

________ UDPR, J

_____ JS, J SS

 
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