Unknown vs High Court Of Andhra Pradesh
2024 Latest Caselaw 4823 AP

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh on 26 June, 2024

                 HIGH COURT OF ANDHRA PRADESH

                             AS( SR) No.43681 of 2023

                          PROCEEDING SHEET

Sl.
                                         ORDER

No      DATE
                 UDPR,J & JS,J
      26.06.24                    I.A.No.01 of 2023

Heard learned counsel for the petitioner.

We have perused the Death Certificate of the Katta

Sivaiah issued by the Registrar, Birth and Deaths. It

shows that the said Katta Sivaiah, who is Defendant in

O.S.No.20 of 2015, died on 31.05.2020 i.e., after the

judgment in O.S.No.20 of 2015, which was

pronounced on 03.04.2019.

Now the petitioner/Appellant-Sri K. Srihari, who is

the son of the deceased defendant being legal

representative, seeks leave to file the appeal.

Considering that he is the legal representative of

the deceased defendant, leave is granted. Post the appeal after one week.

_ ______ UDPR,J

_ ______ JS,J eha