M/S, Gurappa Swamy Auto Finance Agency, vs Javaji Prasad,
2024 Latest Caselaw 4819 AP

Andhra Pradesh High Court - Amravati

M/S, Gurappa Swamy Auto Finance Agency, vs Javaji Prasad, on 26 June, 2024

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Crl.A.No.06 of 2024

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

04. 26.6.2024 AVRB,J Date of Judgment is 08.6.2023. The Registry made note that there is a delay of 2284 days in filing the appeal against the order of Judgment. Though the date of judgment was 08.6.2023 but on the top of the judgment it was mentioned as 08.6.2017.

Registry is directed to put up appropriate note in I.A.No.01 of 2024.

List the matter after three (03) weeks.

_______ AVRB, J RD