Sadhu Venkata Subba Rao vs Malladi Lakshmi Narayana
2024 Latest Caselaw 4818 AP

Citation : 2024 Latest Caselaw 4818 AP
Judgement Date : 26 June, 2024

Andhra Pradesh High Court - Amravati

Sadhu Venkata Subba Rao vs Malladi Lakshmi Narayana on 26 June, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

    MAIN CASE No. A.S.No.645 of 2009

                PROCEEDING SHEET

Sl. DATE                        ORDER                         OFFICE
No.                                                            NOTE
18. 26.06.2024 TMR,J

                    Learned Senior Counsel for the
              appellants and respondent present.

Learned counsel for the appellants submits that they want to file an application seeking to receive additional evidence i.e. Decree and Judgment of other suits.

At request, list on 04.07.2024.

_________ TMR, J MS

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