Cholamandalam Ms General Insurance ... vs Jetty Debora Dehebbora Debbora
2024 Latest Caselaw 4776 AP

Andhra Pradesh High Court - Amravati

Cholamandalam Ms General Insurance ... vs Jetty Debora Dehebbora Debbora on 25 June, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: M.A.C.M.A.No.352 of 2024 PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

01. 25.06.2024 Dr. KMR,J

Learned counsel for the appellant is directed to file the original certified copy of Decree and Judgment passed in MVOP.No.485 of 2018, dated 08.05.2023 on the file of Motor Vehicle Accident Claims Tribunal-cum-I Additional District Judge, Kadapa by the next date of hearing.

Post the matter on 09.07.2024.

_________ Dr. KMR,J BMS