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Geda Narayana Rao vs Nekkanti Jagadeeshwara Rao The State Of ...
2024 Latest Caselaw 4718 AP

Citation : 2024 Latest Caselaw 4718 AP
Judgement Date : 24 June, 2024

Andhra Pradesh High Court - Amravati

Geda Narayana Rao vs Nekkanti Jagadeeshwara Rao The State Of ... on 24 June, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Crl.A.No.983 of 2007 PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

14. 24.06.2024 VJP, J As per the office note, though the matter is coming up for judgment today, file was not sent to the Office.

List the matter on 27.06.2024 under the same caption.

_______ VJP, J PND

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