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Ravuri Hanumantha Rao, vs Dande Venkateswarlu
2024 Latest Caselaw 4714 AP

Citation : 2024 Latest Caselaw 4714 AP
Judgement Date : 24 June, 2024

Andhra Pradesh High Court - Amravati

Ravuri Hanumantha Rao, vs Dande Venkateswarlu on 24 June, 2024

Author: K Sreenivasa Reddy

Bench: K Sreenivasa Reddy

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
MONDAY, THE TWENTY FOURTH DAY OF JUNE,
TWO THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY
CIVIL REVISION PETITION NO: 886 OF 2024

Between:
Ravurl Hanumantha Rao, S/o. Ramaiah, Aged about 58 years, Oes
Employee, Rio. D. No. 3-5, Annavarappadu Vilage, Ongole Town, Prakasam

District
. Petitioner!
Judgment Debtor
AND

7. Dande Venkaieswariu, (Died }

2. Saajula Venkata Dhanalakshmi, VWro. Late Ankababu, Aged about 86
years, Occ Housewife, R/o. D.No. 2-1-8294, Gaddelaqunianaiem,
Ongole, Frakasam District

Respondent

Decres Holder

Metiion under Section 115 of C.P.C being aggrieved by the orders
dated 06.04.2024, passed by the Court of 1. Addl. District Judge, Gngole in

EP No. GY of 2020 in O.8. No. 33 of 2008.

IA NO: 1 OF 2024 |

Petition under Section 181 CPC praying thet in ihe circumstances
stated in the affidavit Med In support of the petition, the High Court may bs
pleased to stay all further proceedings including delivery of possessian in
pursuance of orders dated 06.04.2024 in E.P. No. S7 of 2020 in G.S. Na. 338 of
2009 an the fe of [ Addl. District Judge, OQnoole, neanding disposal of
CRP No, 886 of 2024, on the file of the High Court.


"ye

Phe petition coming on for hearing, upan perusing the Cad) Revision

Pattion and the memorandum of grounds filled in support thereof and the
earlier Order of the High Court dated 29.04.2024 made herein and upon
hearing the arguments of PS RP Suresh Kumar Advacate for the Petitioner and
of Sri Madhava Rao Nallurl, Advocate for the Respondent No.2, the court
made the following: _

ORDER:

"Interim order granted sarlicr id extended for a period of hyalyve(i2} WeBkKS,

Post afer eighti0s) weeks",

ie

Sci ne "NAGAMIMA.

ASSISTANT REGISTRAR

# 3 Vis : } ge PYRUE COR sk eTION OFFICER. Pot os

ae

To

1. The | Additional District and Sessions Jucge, Qngole.

2. One CO to SP S P Suresh Kumar, Advacafa fOPUC]

3. Qne CC to Sr Madhava Rao Natur, Advorste FOPUC)

4. One spare copy

HIGH COURT

SREK,J

VATED 24.08. 2088

POST AFTER ENGHT(Q8} WEEKS

INTERIM ORDER EXTENDED

 
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