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M/S. New Jaikisan Fertilisers vs M/S. Mangalore Chemicals Fertilisers ...
2024 Latest Caselaw 4708 AP

Citation : 2024 Latest Caselaw 4708 AP
Judgement Date : 24 June, 2024

Andhra Pradesh High Court - Amravati

M/S. New Jaikisan Fertilisers vs M/S. Mangalore Chemicals Fertilisers ... on 24 June, 2024

 APHC010184841999
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                       [3397]
                           (Special Original Jurisdiction)

               MONDAY ,THE TWENTY FOURTH DAY OF JUNE
                  TWO THOUSAND AND TWENTY FOUR

                                 PRESENT

      THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                        KRISHNA RAO

                       FIRST APPEAL NO: 1814/1999

Between:

M/s. New Jaikisan Fertilisers and Others                  ...APPELLANT(S)

                                    AND

M/s Mangalore Chemicals Fertilisers Ltd and Others      ...RESPONDENT(S)

Counsel for the Appellant(S):

     1. YALLABANDI RAMATIRTHA

Counsel for the Respondent(S):

     1. P GANGA RAMI REDDY

The Court made the following:

JUDGMENT:

1. Today when the matter is taken up for hearing, Sri Yallabandi

Ramatirtha, learned counsel for the appellants and also learned counsel for

the respondent is present.

2. Learned counsel for the appellants represented that the matter was

settled outside of the Court between both the parties and he wants to not

press the appeal and the same is also endorsed on the grounds of the appeal.

3. Therefore, the Appeal Suit is dismissed as not pressed. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Dt.24.06.2024 CVD

 
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