Gade Venkata Tarun Kumar, vs Durgavajhala Appala Narasimha Sarma,
2024 Latest Caselaw 4664 AP

Andhra Pradesh High Court - Amravati

Gade Venkata Tarun Kumar, vs Durgavajhala Appala Narasimha Sarma, on 21 June, 2024

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        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: S.A.No.160 of 2024


                         PROCEEDING SHEET

Sl.No
           DATE                            ORDER                        NOTE

 05     21.06.2024   NV, J
                                       I.A.No.1 of 2024

                           The present application is filed seeking

                     to dispense with filing of the certified copy of

                     the judgment and decree dated 31.12.2019

                     in O.S.No.99 of 2016 on the file of the

                     Principal Junior Civil Judge, Parvathipuram

                     before this Hon'ble Court.

                           Heard.

                           For the reasons mentioned in the

                     accompanying affidavit and considering the

                     submissions made by the learned counsel

                     for the petitioner, the present application is

                     ordered.

                                   S.A.No.160 of 2024

                           Heard        learned   counsel   for   the
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petitioner   and     Sri     G.V.Shivaji,   learned

counsel appearing for respondent No.1.

At request of the learned counsel for

respondent No.1, list the matter on

15.07.2024.

Status quo obtaining as on today shall

be maintained by the respondents till the

next date of hearing.

_________ NV,J BSP