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United India Insurance Co Ltd vs Pudi Rambabu 2 Ors
2024 Latest Caselaw 4655 AP

Citation : 2024 Latest Caselaw 4655 AP
Judgement Date : 21 June, 2024

Andhra Pradesh High Court - Amravati

United India Insurance Co Ltd vs Pudi Rambabu 2 Ors on 21 June, 2024

                    HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.1593 OF 2013

                              PROCEEDING SHEET

Sl.                                                                        OFFICE
                                         ORDER

No DATE NOTE

21. 21.06.2024 BVLNC, J

Arguments of the learned counsel for the appellant/Insurance Company were already concluded.

Learned counsel representing for the respondent No.1 present.

List the matter on 24.06.2024 under the caption "For Pronouncement of Judgment".

_________ BVLNC, J Pmk

 
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