Modepalli Srinivasa Rao, vs The State Of Andhra Pradesh,
2024 Latest Caselaw 4585 AP

Andhra Pradesh High Court - Amravati

Modepalli Srinivasa Rao, vs The State Of Andhra Pradesh, on 20 June, 2024

                  HIGH COURT OF ANDHRA PRADESH
                 MAIN CASE No: Crl.P.No.5568 of 2020
                             PROCEEDING SHEET

SL.     DATE                            ORDER                           OFFICE
NO.                                                                      NOTE
      20.06.2024 VJP, J
                        Learned counsel for the Petitioner(s)
                 would submit that similar matter relating to
                 the same crime Crl.P.No.5569 of 2020 has
                 been reserved for judgment. This matter may
                 be    tagged    to   Crl.P.No.5569   of   2020   for
                 disposal.
                        None represented for Respondent(s).

List the matter on 24.06.2024, for Respondent(s) arguments.

_______ VJP, J PND SL. DATE ORDER OFFICE NO. NOTE