Eeli Satyanarayana vs Sri Bala Venakteswara Swamy Vari Temple
2024 Latest Caselaw 4576 AP

Citation : 2024 Latest Caselaw 4576 AP
Judgement Date : 20 June, 2024

Andhra Pradesh High Court - Amravati

Eeli Satyanarayana vs Sri Bala Venakteswara Swamy Vari Temple on 20 June, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI --.

THURSDAY, THE TWENTIETH DAY OF JUNE

TWO THOUSAND AND TWENTY FOUR

'PRESENT:
THE HONOURABLE DR JUSTICE K MANMADHA RAO
i& No, 1 OF 2024
CMA NO: 236 OF 2024
Sehwean:

kell Salyanarayana, S/o Satyam, Aged 52 years, Rio Ward No. 24,

Sobbarithota Tadepalligudem, West Godavari District
Appelant/Respondent
(Petitioner in CMA 236 OF 2004
on the fle of High Court}

AND
1. Sh Bala Venakteswara Swamy Van YTernple, Tallamudunumpadu,
acepalligudem, West Godavari District Rep. by iis. Execufive Officer.
2. The Assistant Commissioner, Endowments, Department, Eluru, West
Godavari District

. Res pondents/Petitioners

(Respondents in-do-}

Patiion under Section 184 CPC is fled praying that in the
cumstances stated in the ath avi fled in support of the petition, the High
Court may be pleased fo su spend the decree and judgment dafed 11-10-2093
in O.A.No.389 of 2012 passed by the learned AP. Endowments Tribunal:
Amaravati at Pedakakarni, pending disposal of CMA No.2368 of 2024, on the.

Rie of the High Court.


The petition coming on for hearing, upon perusing the Pelion and ihe
affidavit fled In suppart thereof and the sarler orders of the High Court caled
90.04 2024 & 01.05.2024. made herein and upon hearing the arqunents of
SRIY SATYANARAYANA NEKKAN

KANDA SRINIVASAU, Advocate for the Respondent No.1, the Court made

{ Advocate for fhe Petiioner, and of SRI

eons

the following.
ORDER:

Poston G4.07 2024, inferim order granted sarller is extended Uf the next date of

hearing.

FTRUE COPY)

Fo _aree? SEUGISTRAR Tea,

1. The Andhra Pradesh Endowments Tribunal, Amaravati- Pedakakani, Caurdur District @, One CO ta SRV SATYANARAYANA NEKKANTI Advocate (OPUC)

3. One CC to SRI KANDA SRINIVASAU, Advacate [OPUCI

4. One spare copy

HIGH COURT

DRLKMR J

DATED: 20.06.2024.

NOTE: POST ON G4.07. 2024,

ORDER