Andhra Pradesh High Court - Amravati
Bajaj Allianz General Insurance Co Ltd vs Kesa Lakshmi Rani on 20 June, 2024
IN THE HIGH COURT OF ANOHRA PRADESH AT AM
| FRIDAY, THE TWENTY FIRST DAY OF JUNE
TWO THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE DR JUSTICE K MANMADHA RAO
iA No. 3 OF 2024
iN
NAGCMA NO: 286 OF 2024
Between:
Bajaj Allanz General Insurance Coa Lid, represented by its auwhorized
signatory, registered office GE Plaza, Airport Road, Yerawada, Pune-
411008.
. Pettoner(s}
(Appeliant in MACMA 243 OF 2034
| an the fle of High Court}
AND
1. Kesa Lakshini Rani, Wo Deceased Kesa Venkateswararao, Hindu,
aged 37 years. Housewife and dependant, O.No.1-29, Seethampeata,
Sih ward, Denduluru Mandal, West Godavari District
Nese Salish, So Deceased Kesa Venkateswararao, Hindu, aged about
18 years. Miner Represented by mother and Natural guardian, Kasa
Lakshmi Rani, D.No.1-29, Seethampela, Sth ward, Denduluru Mandal,
West Godavari District,
Resa Varaprasad, S/o Deceased Kesa Venkaleswararao, Hindu, aged
iH
about 14 years. Minor Represented by mother and Natural guardian,
Resa Lakshmi Rani, D.No.1-29, Seethampeta, Sth ward, Oendulury
Mandal, West Godavari IXstrict,
4 Kesa Durgamma, Wo Dharmarac, Hindu, aged about 87 years,
Dependant, O.No. 1-29, Seethampeta, Sth ward, Bendaulury Mandal,
Wrest Gadavari District.
SAS AAA
Kesa Dharmarac, Sfo Late Ramayya, Hindu, aged about 7d
oft
years dependant, D Neo 1-29 Seothampeta, 8 ward, Dencuily
Mandal, West Godavari fx istrict,
ay
Bandi Gangadhara Rao @ Raju, Slo Venkateswararas. Hindu, aged
about 37 years. Driver of Tractor and Trader bearing No. AP a7 ap.
1929 And AP 37 Our SP18, Rio seathamnete Villagge, Denuluru Mandal
West Godavari INetvct.
*, Mothukurl Venkata Lakshmane Raa, Sic S Sobhanads, Hindu, age not
Kriown to petidoner, major, Owner of Tractor and Trailer bearing No. AP
SPAP-1929 And AP 37 Goar4 5, Rio Srramavaram Vit Hage, Dencduluru
Mandal, West Godavari Disinct
. Respondents
F
fk
(Respondents indo}
Counsel for the Petitioner - TOV.SRIDEY)
Counsel for the Respondent >
Petition under Order 4] Rute Sw Section 157 of CPr is fed praying
that in the clrcumetances Staled in the memorandum of grounds filed in
Support of the petition, the High Court may be Meased fo grant stay of Award
and Decree di 23.08.2023 in MAVLOLP Ne. 384 of é017 before the Motor
Accidents Clains Tribunal-Cur-l Acditfena! District and Sessions Judge,
West Godavari, Ehuru, Pending disposal of MAC oMA No. 288 of 2094 on the
He of the High Court
The court while directing issue of notfes te} the Respondents herein to
SHOW Cause as to why this application should nr: of be complied with, made the
following ore der(The receipt of this arder Wil be deerned to he the receipt of
otice in the case}.
ORDER:
"This application is fled to grant slay of Award and Decree dated
23.08.2023 In MV.O NG. S81 of 2017 on the Ale of the Court of MAC
Tribunaloum if Additional District and Sessions Judgs, West Godavari
at Eluru, pending disposal of the appeal,
AWGN
Heard learned counsel for the petivionerfappellant.
Notice to respondenta/claimants issued and same were served,
bul none represented.
Having regard to the facts and circumstances stated in the
accompanying affidavit, there shall be interim siay as prayed for, subject
deposit of 50% of the Award amount as per Judgment of the court
below, within a period of eight (08) weeks from the date of receipt of a
copy of this order, falling which this order shall siands cancelled
automatically without further reference to this Court."
od/- RK. KRASIRAO ACHARI
ASSISTANT REGISTRAR
PTRUE COPY/ aoe
For ASSISTANT REGISTRAR
Ta,
1. The Court of MAC Tribunal-cum ff Additional District and Sessions
Judge, West Godavari at Eluru,.
= Kesa Lakshmi Rani, Wio Deceased Kes Venkateswararao, Hindu,
aged 37 years. Housewife and dependant, D.No.1-29, Seethampeta,
Sin ward, Denduluru Mandal, West Godavari District
oo
Resa Satish, S/o Deceased Kesa Venkateswararao, Hindu, aged about
18 years. Minor Represented by mother and Natural guardian, Kesa
Lakshimd Rani, D.No. 1-29. Seethampeta, Sth ward, Gendulura Mandal,
West Godavari District. .
4. Kesa Varaprasad, S/o Deceased Kasa Venkaleswarsarao, Hindu, aged
about 14 years. Minor Represented by mother and Natural guardian,
Kesa Lakshmi Rani, O.No.1-29, Seethampete, Sth ward, Dendulury
Mandal, West Godavari District
S. Kesa Durgarima, Wo Dharmarao, Hindu, aged aboul 67 years,
Dependant, D.No 4-29, Seethampeta, Sth ward, Denduluru Mandal,
West Godavari District,
ER
Hinds, aged about Yo
a
f
por
as
3B
at
pe
ai,
a
a3
Kese Dharmarao, Sra
years, dependant, O.No.1-29, Seethampeta, 5th ward, ODenduluru
Mandal, West Godavari (istrict.
*. Band! Gangadhara Rao @ Ralu, Sfo Venkateswararac, Hindu, aged
about 37 years. Dviver of Tractor and Trailer bearing No. AP 37 AP.
Wue9 And AP 3Y Q-3715, R/o Seethampeta Vilagge, Denuluru Manda',
West Godavari! District.
& Mothukur Venkata Lakshmana Rao, S/o Sobhanadri, Hindu, age not
known to pefiiener, major. Qwner of Tractor and Trailer bearing No. AP
7AP-1929 And AP O? Q-3718, Rfo Sriramavaram Vilage, Dencduluru
ty
Mandal, West Godavari [Nstrict. (Addresses 2 fo § By RPAD)
%. One CC to TV SRIDEVI, Advacate fOPUC
40. One spare copy
.
HIGH COURT
DREMRG
DATED: 20/08/2034
POST ON 23.08 2034
ORDER
1A NOLS OF 2024
iN
INTERIM STay
