The Southern Power Distribution ... vs Balaji Energy Ltd
2024 Latest Caselaw 4542 AP

Andhra Pradesh High Court - Amravati

The Southern Power Distribution ... vs Balaji Energy Ltd on 19 June, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

  APHC010654412023                                                  Bench
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                                                   Sr.No:-55
                                   AT AMARAVATI                     [3446]

                             WRIT APPEAL NO: 73 of 2024

The Southern Power Distribution Company of                  ...Appellant
AP Limited

      Vs.

M/s. Balaji Energy Limited                                     ...Respondent


                                    **********

Sri V R Reddy Kovvuri, Advocate for Appellant.

Sri Vivek Chandra Sekhar S, Advocate for Respondent.

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO

DATE : 19th June 2024

PC:

Learned counsel for the respondent submits that there is a judgment of the Apex Court which would have some bearing in the instant case and seeks some time to produce a copy of the same.

Adjourned.

List on 31.07.2024.

DHIRAJ SINGH THAKUR, CJ

R RAGHUNANDAN RAO, J

Vjl