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Auth Sign., M/S.Ijm Lingamaneni ... vs Prl Secy, Home Dept, Guntur Dist 3 Others
2024 Latest Caselaw 4480 AP

Citation : 2024 Latest Caselaw 4480 AP
Judgement Date : 18 June, 2024

Andhra Pradesh High Court - Amravati

Auth Sign., M/S.Ijm Lingamaneni ... vs Prl Secy, Home Dept, Guntur Dist 3 Others on 18 June, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.21876 of 2017

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

5. 18.06.2024 Dr.KMR,J

Both the learned counsel present. Learned counsel for the petitioner submitted that already this Court has passed final orders with regard to G.O.Ms.No.71. Further, the petitioner has to verify whether the judgment relating to G.O.Ms.No.71 is connected to the subject matter or not.

Post on 25.06.2024.

____________ Dr. KMR,J ARR

 
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