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Yellamilli Bhagya Sunitha vs Yellamilli Bhagya Rambabu
2024 Latest Caselaw 4476 AP

Citation : 2024 Latest Caselaw 4476 AP
Judgement Date : 18 June, 2024

Andhra Pradesh High Court - Amravati

Yellamilli Bhagya Sunitha vs Yellamilli Bhagya Rambabu on 18 June, 2024

P3486 |

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

TURSDAY THE EIGHTEENTH DAY OF JUNE
TWO THOUSAND AND TWENTY FOUR
:-PRESENT:

THE HONOURABLE SRI JUSTICE G.NARENDAR
AND
THE HONOURABLE SRI JUSTICE HARINATH.N
CIVIL MISCELLANEOUS APPEAL NO: 350 OF 2023

Setween:
Yellamill Bhagya Sunitha, Wo Rambabu d/o Gubbala Kannama Dasu,
aged 43 years, Geddada Vilage, Mamidi Kuduru Mandal, Erstwhie East
tGsadavari District and presently Dr. B.R. Ambedkar Konaseama District.
Petitioner
AND
Yellamill Bhagya Rambabu, s/o Krishnamurthy, Aged 45 years, Sanapalll
Lanka, Ainavill Mandal Erstwhile East Godavari District and presentlyDr.
BR. Ambedkar Ronaseema District.
Respondent

Petttion under Section 28 of Hindu Marriage Act praying that in the
circumstances stated in the affidavit fled In support of the Civil Miscellaneous
Appeal, fhe High Courl may be pleased fo set aside the decretal judgment,
Gated 14-32-2017 passed by the Senior Civil Judge, Amalapuram in HNELOLP,

No, 28/2014 and dismiss the said OP.

IA NO: 2 OF 2023

Petition under Section 191 CPG praying that in the

clroumstances sfated in the affidavit fled in supsort of the petition, the High

Court may be pleased fo suspend the decretal judgment) order dated


14.03. S017 MLMLOLR. No. 28/2014 passed by the Senior Cal Judge,
Arnalapuram in the inferest of justice, Pending disposal of CMA 350 of 2023,
on the fle of the High Caurt,

The pefiion caming on for hearing, upon perusing the Pefltion and the
affidavit Hed in support thereat anc) upon hearing the arguments of SRI
PRARASH BUDDARARU Advocate for the Peltioner, SRI G V SHIVA

Advocate for ihe Respandent, the Court race the following

ORDER

"List {hase cases on 27.06.2024, Parties shall remain present before the Court on the next date of hearing."

ASSISTANT REY

AYRUE COPY Por.

Ta,

1. Yellamdll Bhagya Sunitha, Wio Rambabu d/o Gubbala Rannama Dasu, aged 43 years, Geddada Vilage, Mamidi Kuduru Mandal, Ersiwhll East Godavari District art oresently Or. BR. Ambedkar Koraseema DOistict.

»

Yellamill Bhagya Rambabu, s/o Krishnamurthy, Aged 45 years, aanapalll Lanka, Ainawill Mandal Erstwhile East Gadavari District anc presentyOr, 6.8. Ambedkar Konaseema District. (1 & 2 by RPAD)

3. One CC ta SRE GV SHIVAH Advocate [OPUCI

4. One CC to SRE PRAKASH BUDDARAPU Advocate fOPUDT §. Two Spare Copies

HIGH COURT

THOS L024

© >

DATED

LIST THESE CASES ON 27.05.2024

ORDER

CMA.Na.380 of 2023

tee © few a2 Lid & £3

GG, % ab

NY

WAN SN

eS SRE Stes

Ss AEA

NS

 
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