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Mrs.Sheela Rani vs Mr.Mamidi Suresh
2024 Latest Caselaw 4468 AP

Citation : 2024 Latest Caselaw 4468 AP
Judgement Date : 18 June, 2024

Andhra Pradesh High Court - Amravati

Mrs.Sheela Rani vs Mr.Mamidi Suresh on 18 June, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: C.M.A.No.362 of 2024

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

01. 18.06.2024 DR.KMR,J

Heard learned counsel for the appellant.

Learned counsel for the appellant is directed to file the copy of Judgment and Decree passed in O.S.No.222 of 2011 by the next date of hearing.

Post the matter on 21.06.2024 in the "Motion-List".

_________ DR.KMR,J BMS

 
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