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Salapakshi Polaiah vs Ramarao Subrahmanyam
2024 Latest Caselaw 5172 AP

Citation : 2024 Latest Caselaw 5172 AP
Judgement Date : 5 July, 2024

Andhra Pradesh High Court - Amravati

Salapakshi Polaiah vs Ramarao Subrahmanyam on 5 July, 2024

    HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

           MAIN CASE No: S.A.No.1337 of 2003

                  PROCEEDING SHEET

SL.   DATE                         ORDER                         OFFICE
NO.                                                               NOTE
17  05.07.2024

TMR,J

Heard arguments on both sides. Arguments concluded. Judgment reserved.

_________ TMR, J GRL SL. DATE ORDER OFFICE NO. NOTE

 
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