Andhra Pradesh High Court - Amravati

K.Jayaram, vs A.Somayajulu, on 3 July, 2024

APHC010106482000
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                 [3397]
                           (Special Original Jurisdiction)

                   WEDNESDAY ,THE THIRD DAY OF JULY
                    TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                        FIRST APPEAL NO: 2103/2000

Between:

K.jayaram, and Others                                 ...APPELLANT(S)

                                   AND

A Somayajulu and Others                              ...RESPONDENT(S)

Counsel for the Appellant(S):

  1. -

Counsel for the Respondent(S):

  1. V V L N SARMA

The Court made the following:
 JUDGMENT:

1. Today, though the matter was listed under the caption "For

Dismissal" there is no representation on behalf of the appellants.

Learned counsel for the respondents alone is present. It seems that

the appellants are not inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution.

No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand

closed.

_____________________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 03.07.2024 SRT