Citation : 2024 Latest Caselaw 5043 AP
Judgement Date : 3 July, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE: M.A.C.M.A.No.2935 OF 2012
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
13. 03.07.2024 BVLNC, J
The appeal is dismissed. No costs.
(vide separate judgment).
________ BVLNC, J psk
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