Citation : 2024 Latest Caselaw 37 AP
Judgement Date : 2 January, 2024
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No.M.A.C.M.A.No.2780 of 2015
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE 02.01.2024 BVLNC, J Heard learned counsel representing Sri Kowturu Pavan Kumar, learned counsel for the appellant and Smt.A.Jayanthi, learned counsel for respondent/Insurance Company.
List under the caption "For Judgment".
List on 03.01.2024.
__________ BVLNC, J
Pmk
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