The United India Insurance Company Ltd vs Jakkamsetti Lakshmi 5 Others
2024 Latest Caselaw 35 AP

Andhra Pradesh High Court - Amravati

The United India Insurance Company Ltd vs Jakkamsetti Lakshmi 5 Others on 2 January, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No.M.A.C.M.A.No.1677 of 2013
                           PROCEEDING SHEET
Sl.                                                                        OFFICE
                                          ORDER

No DATE NOTE

05. 02.01.2024 BVLNC, J Heard Sri Naresh Byrapaneni, learned counsel for the appellant/Insurance Company and learned counsel representing Sri Mangena Sree Rama Rao, learned counsel for the respondent Nos.1 to 4/claimants.

List on 04.01.2024 under the caption "For Judgment".

__________ BVLNC, J Pmk