M/S United India Insurance Company ... vs Sk. Baji 4 Others
2024 Latest Caselaw 31 AP

Citation : 2024 Latest Caselaw 31 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

M/S United India Insurance Company ... vs Sk. Baji 4 Others on 2 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.1108 OF 2013

                          PROCEEDING SHEET
Sl.                                                                 OFFICE
                                         ORDER

No DATE NOTE

02.01.2024 BVLNC, J

The appeal is dismissed. No costs (vide

separate judgment).

__________ BVLNC, J psk

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