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Royal Sundaram Alliance General ... vs Vudugu Sumalatha 5 Others
2024 Latest Caselaw 30 AP

Citation : 2024 Latest Caselaw 30 AP
Judgement Date : 2 January, 2024

Andhra Pradesh High Court - Amravati

Royal Sundaram Alliance General ... vs Vudugu Sumalatha 5 Others on 2 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE:M.A.C.M.A.No.941 OF 2012

                          PROCEEDING SHEET
Sl.                                                                   OFFICE
                                         ORDER

No DATE NOTE

08. 02.01.2024 BVLNC, J

The appeal is dismissed. No costs (vide

separate judgment).

__________ BVLNC, J psk

 
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