The Oriental Insurance Company ... vs Kalluri Chantenna And Another
2024 Latest Caselaw 976 AP

Citation : 2024 Latest Caselaw 976 AP
Judgement Date : 5 February, 2024

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company ... vs Kalluri Chantenna And Another on 5 February, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No.M.A.C.M.A.No.2967 of 2012
                           PROCEEDING SHEET
Sl.                                                                    OFFICE
                                        ORDER

No DATE NOTE

07. 05.02.2024 BVLNC, J Heard Sri Srinivasa Rao K, learned counsel for the appellant/Insurance Company.

None appeared for the respondent No.1/ claimant.

List under the caption "For Judgment".

List on 13.02.2024.

__________ BVLNC, J

Pmk

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