The A.P.S.R.T.C., vs Kutagolla Arifulah Ariff Saheb
2024 Latest Caselaw 975 AP

Andhra Pradesh High Court - Amravati

The A.P.S.R.T.C., vs Kutagolla Arifulah Ariff Saheb on 5 February, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                   MAIN CASE No.M.A.C.M.A.No.720 of 2013
                            PROCEEDING SHEET
Sl.                                                                          OFFICE
                                         ORDER

No      DATE                                                                  NOTE
06.   05.02.2024    BVLNC, J
                          Sri    K.Viswanatham,       learned    Standing

Counsel for APSRTC would submit that he will file vakalat in the place of Sri Aravarala Rama Rao, learned counsel for the appellant/APSRTC.

None appeared for the respondent/ claimant.

List under the caption "For Judgment".

List on 13.02.2024.

__________ BVLNC, J

Pmk