I.N.Chowdari. vs I.Ravindra Babu.6 Others.
2024 Latest Caselaw 875 AP

Citation : 2024 Latest Caselaw 875 AP
Judgement Date : 1 February, 2024

Andhra Pradesh High Court - Amravati

I.N.Chowdari. vs I.Ravindra Babu.6 Others. on 1 February, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                  MAIN CASE No.S.A No.66 of 2001
                       PROCEEDING SHEET


Sl.     DATE                           ORDER                         OFFICE
No.                                                                   NOTE

27.   01.02.2024 BSS, J

                       I   have   heard   further   arguments   of
                 learned     counsel      for   the    appellant,
                 Mr.P.Nagendra Reddy as well as Ms.Neelima,
                 learned counsel, representing on behalf of
                 Mr.G.Krishna Murthy, learned senior counsel
                 for respondent Nos.2, 8 and 9.

Judgment reserved.

______ BSS,J

RSD

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