Citation : 2024 Latest Caselaw 870 AP
Judgement Date : 1 February, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVE
THURSDAY (THE FIRST DAY OF FEBRUARY =
TWO THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURABLE SRI JUSTICE AV SESHA SAl
AND
THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
LA. No.2 of 2022
iN
&. 3, No. 1047 of 2022 ~
Getween«
1 PratapChhaganial, Sfo. ChaganialVell
=.PramaiPratapJoisher, S/o. PratapChaganial
3.DevaiPratapJoisher, Sf PratapChaganial
ves Pelitioners/Appellant Nos, 7 to 3fOsfendant Nos.73&
8
'Appellants in AS. No. 197 of $082
an the fle of the High Cour}
AND
1. Vigamdethalalloisher, S/o. Late JethalaiHaridasJaisher, Susiness,
Pelakunia, Sormandepalll Mandal, Ananapur Distriel now at Mumba
2. dyothiethalaiioisher, D/o. JethatalHaridasJoisher, Residing
T Nos. 768 and 170, SantThukararn Road, Sanushali Chambers,
Masici Bundr, Mumbal-400 009.
a.Devayanl Prakash Jolsher, Wie. lafe Prakash Joisher, Residing
T Nas. i68 and 170, SantThukaram Road, Banushali Chambers,
Masiid Bundr, Murnbai -400 009.
4 Reichl Prakash Joisher, Dio. Late Prakash Jcisher, Residing
Y Nos. 788 and if, SantThukaram Road, Sanushall Chambers,
Masid Bundr, Mumbai -£00 009.
S.Mihir, S/o. Late Prakash Joisher, Residing at
TY Nag 168 and 170, Sanffhukaram Road, Sanushali Charnbers
Masid Bundr, Murnbai -400 009.
_ Respondent Nas. 1 to 5/Plaintif Nos. 7 fo 5.
8. MukulChanganial Jdaisher, Bio. { Chagantalveli, Residing at UdayaBhanu
Apartments, 3° Floor, Mahatma Gandhi Road, Ghatakour, Mumbai
BR espondent No.6/Defendant No.2
/_JamnaChaganiaidosher, D/a. Chaganial ales ii, Residing at Udeyabhanu
Apartments, 3" Figar, Ma haima Gandhi Road, Shatakpur, Mumbal.
Respondent No.7 Defendant No.4
8. PauionnPratapJoisher, D/o. PratapChaganial, Susiness, Residing al
UdayaBhanu Apariments, 3 Floor, Mahatma Sandhi Road, Qhatakpur,
Mumbai.
, .. Respondent No.7 Defendant Na &
@ ChandereshChagamal, Sfo. Chagan jalVelii, Business, Residing at
UdayaBhanu Apartments, 3" Fioar, Mahatma Gandhi Road, Ghatakpur,
Murnbal.
.. Respondent No. o/Defendant No. f
10 KetanChaganial, Sion. ChaganialVedi, Busines, Residing at UdayaBhanu
Apartments, < 3° Floor, Mahatma Gandhi Road, Ohatakpur, Mumbai,
__ Rasponient No. 1O/Defendant No.8
- 3 rd
Bhanu Apartments, 3 Foor,
44. Deva yarChaganial, [Ne » S Baganial fel, Busi ness, Residing at Udaya
2a Re sad, Ghatakpur, Mumbat,
.. Baspondant No. ii Clefendant No.8
Respondents
(Respondents in Qo}
Petition under Section 1St of CPO. is fled mraying that in fhe o
GHeLTISTaNcEs stated in the affidavit fled herein, the > High Court mey be
pleasad to SUSpE end the operation of the imougned Judgment and Decre
dated 28.03 2082, pending disposal of AS. No. 104 of 2022 on the fle nf High
coe Hed against the Judarnent and Decree dated 29. 03-2022 in OS Ne. 19
F 2007 an fhe fle of the } Additional Distret J fudge, Hindunur,
man perusing the Petition ane
orders oF Migh Court dt
ee
The petiien corning on for hearin
memo af Se oes Held herein and
22.04. 2022 02.08 2022 27 CaF 2082 0 OF OG 2022, 14.10.2022.
Q3.97,. 2022, ere : 2022, 8.44, 2022, SS, O2,03.2023, 41.04 2023
26.04, 2028, TSO 2023, 2G, DOQS 2088S 38.08.2 2923, QS T2023,
YZ.40. 2023 | SO. Vie 333. 1342. 2033 , 88.12. 2023 , 26.12.2023 O31 2ne4
uu
a
, U4.07 2024 & 24.07.2024 made herein anc UDC » hearing the arguments of
Sri DS. Sivadarshan ligated caunee! for the appellants and of Sri &. Re ame
Krishna, Advacate for. respondent Not and of Sa kG. Nagaruna Reddy,
Advocate for fespondent Nos. 4, and of Sd T. Nagariuna Reddy, Advoceie 2 for
ihe Respondent No.2, the Court mace the foflow! mg,
ORDER:
"List the matter an 08.03.9034.
interim order granted earlier is extended Hf then." e a .
AYRUE Copy s For
To
Fhe ff Additional Distric Judge, Hindupur, Anantapuramu Distric Gne CO to Sr Avi nash 'Desa, Advecate (OPUC}
One CO fo FP. Rarnakrishna, Advocate(OPUcy
One CO to SakLC. Nagarjuna Re addy, Advocate(OPUC}
One CO to Sr T Nagaruna Reddy, Advocate (OPUC)
Gne CO fo Sri 0.8. Sivadarshan, Advenate | POPUC]
One CO to Sd C.Prakash Reddy, Advonate fOPUC]
One CO to Sri P Raghu Ram, Advonate | POPUOT
Two spare copies
Sa cel ha
ms
My
HIGH COURT
DATED MN M/2024
LIST THE MATTER ON 08.03.2024
ORDER
LANs 2 of 3032 IN A.S.Ne. TOY of 2022,
INTERIM ORDER EXTENDED
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